Citation : 2022 Latest Caselaw 8591 Cal
Judgement Date : 21 December, 2022
21.12.2022 Sl. No. 10.
Mithun.
Ct.No.42.
CRR/712/2022
Shreekant Sharma Vs.
The State of West Bengal & Anr.
Mr. Milon Mukherjee, Sr. Adv. Mr. Daanish Haque, Adv. Mr. Karan Sharma, Adv. Md. Zohaib Rauf, Adv.
...for the petitioner. Mr. Subhamoy Bhattacharya, Adv. Mr. Shankar Mukherjee, Adv. Mr. Mohammad Shamim Akhtar, Adv. Mrs. Kausturi Hazari, Adv.
...for the opposite party No.2. Mr. Madhusudan Sur, APP, Mr. Dipankar Paramanick, Adv.
...for the State.
Argument is heard.
Judgment is reserved.
Case Diary be kept with the record.
(Bibek Chaudhuri, J. )
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