Kuntal Mukherjee vs West Bengal State Electricity ...
2022 Latest Caselaw 8538 Cal

Citation : 2022 Latest Caselaw 8538 Cal
Judgement Date : 20 December, 2022

Calcutta High Court (Appellete Side)

Kuntal Mukherjee vs West Bengal State Electricity ... on 20 December, 2022

AD-02
Ct No.09
20.12.2022
TN
                           WPA No. 9630 of 2022

                              Kuntal Mukherjee
                                    Vs.
              West Bengal State Electricity Distribution Company
                             Limited and others


             Mr. Anupam Dasadhikary,
             Mr. Pradeep Pandey,
             Mr. Samik Sakrar
                                                .... for the petitioner

             Mr. Debanjan Mukherji
                                               .... for the WBSEDCL

             Mr. Vikas Baisya
                                  .... for the private respondent no.5

Written notes of arguments filed in court today

be kept on record.

Hearing is concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

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