Reliable Facility Services ... vs Chittaranjan National Cancer ...
2022 Latest Caselaw 8535 Cal

   Ct. 05
Item No.22
20.12.2022
 (Suvendu)


                            WPA 25725 of 2022


             Reliable Facility Services Private Limited & Anr.
                                     Vs.
               Chittaranjan National Cancer Institute & Ors.


                      Mr. Suddhasatva Banerjee
                      Mr. Soumabha Ghosh
                      Mr. Sagnik Majumdar
                      Ms. Shalmoli Ghosh
                                       ...............for the petitioners

                       Mr. Kallol Basu
                       Mr. Nilanjan Pal
                                          .......for the respondent no. 5

Ms. Aparna Banerjee ......for the respondent nos. 1 to 4

Heard learned counsel appearing for the

petitioners, Chittaranjan National Cancer Institute

and the private respondent.

List this matter 23rd December, 2022

under the heading "For Judgment".

(Moushumi Bhattacharya, J.)