Shyam Sunder vs Union Of India & Ors
2022 Latest Caselaw 8490 Cal

19.12.2022
sayandeep
Sl. No. 05
Ct. No. 05
                               WPA 25912 of 2022

                                Shyam Sunder
                                   -Versus-
                               Union of India & Ors.

                  Mr. Pradyumna sinha
                  Mr. Sannidhya Datta
                                               .....for the petitioner
                  Ms. Vaibhani Pandey
                                         .....for the respondent no. 2

Mr. Sudip Deb Mr. Soham Kr. Roy

Learned counsel appearing for the petitioner

submits that the Division Bench has heard the appeal

and reserved the matter for Judgment.

Let affidavit-in-opposition be filed within 5th

January, 2023. Reply thereto, if any, be filed within

11th January, 2023.

List this matter on 13th January, 2023.

(Moushumi Bhattacharya, J.)