Afshan Meerza vs State Of West Bengal & Anr
2022 Latest Caselaw 8483 Cal

Citation : 2022 Latest Caselaw 8483 Cal
Judgement Date : 19 December, 2022

Calcutta High Court (Appellete Side)

Afshan Meerza vs State Of West Bengal & Anr on 19 December, 2022

19.12.2022

Court No.35
                               CRR 1484 of 2016
Item No. 13                           With
                   CRAN 9 of 2018 (Old No: CRAN 1723 of 2018)
I.T (p.a)
                                   Afshan Meerza
                                        Vs.
                              State of West Bengal & Anr.

              Mr. Sourav Chatterjee,
              Mr. Bimalendu Das,
              Mr. Shomrik Das
                                              ..........for the petitioner.

              Mr. Deepak Kumar Singh.
                                              .......... For the Respondent No.2

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

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