M/S. Unique Construction vs The Howrah Municipal Corporation ...
2022 Latest Caselaw 8333 Cal

   17
14.12.2022

d.p.

In The High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side

W.P.A 21048 of 2022

M/s. Unique Construction

-versus The Howrah Municipal Corporation & Ors.

Mr. Debjit Mukherjee, Ms. Susmita Chatterjee, Ms. Dipanwita Ganguly, Mr. Kaustav Bhattacharya.

...For the Petitioner.

Mr. Sandipan Banerjee, Mr. Sobhan Majumder, Mr. Ankit Sureka.

...For HMC.

Learned advocate appearing for the petitioner seeks time to produce the judgment passed by this Court permitting the Learned Civil Court to adjudicate on merits the order of demolition passed by the Corporation.

Let the matter appear in the list on 10 th January, 2023 under the heading "For Orders".

( Amrita Sinha, J.)