Sk. Bashiar Rahaman vs The State Of West Bengal & Ors
2022 Latest Caselaw 8160 Cal

Citation : 2022 Latest Caselaw 8160 Cal
Judgement Date : 8 December, 2022

Calcutta High Court (Appellete Side)

Sk. Bashiar Rahaman vs The State Of West Bengal & Ors on 8 December, 2022

08.12.2022
Item No. 05
Ct. No. 25
PG

                             W.P.A. 2186 of 2016
                                         r



                           Sk. Bashiar Rahaman
                                    Vs.
                      The State of West Bengal & Ors.



              Mr. Sandip Kr. Bhattacharya........for the petitioner

              Mr. Jahar Lal De
              Mr. Robiul Islam....for the State

              Md. Salahuddin
              Md. Ahsanuzzaman
              Md. Raziuddin.........for the respondent no. 3

Affidavit-in-opposition filed by the

respondents 1 and 2 is taken on record.

Heard the learned advocates for the parties.

Hearing concluded.

Judgment stands reserved.

(Hiranmay Bhattacharyya, J.)

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