National Consumer Cooperative ... vs Ajoy Kumar Bhattacharjee
2022 Latest Caselaw 8158 Cal

08.12.2022

ns Ct.25 CPAN 962 of 2022 National Consumer Cooperative Stores Ltd.

Vs.

Ajoy Kumar Bhattacharjee.

In W.P.A. 12047 of 2015

Mr. Arkadipta Sengupta, Mr. Prisauka Ganguly ... for the petitioner.

This is an application for contempt for alleged

violation of the judgment and order dated May 19, 2022

passed in W.P.A. No.12047 of 2015.

It has been submitted by the learned Advocate

for the petitioner that the aforesaid order has been duly

communicated to the alleged contemnor.

The petitioner is directed to serve a copy of this

application upon the alleged contemnor by speed post

with acknowledgment due and file an affidavit-of-service

to that effect on the next date of hearing.

List this matter on December 22, 2022.

(Hiranmay Bhattacharyya, J.)