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Shyam Sunder vs Union Of India & Ors
2022 Latest Caselaw 8110 Cal

Citation : 2022 Latest Caselaw 8110 Cal
Judgement Date : 6 December, 2022

Calcutta High Court (Appellete Side)
Shyam Sunder vs Union Of India & Ors on 6 December, 2022
06.12.2022
 Ct. 5
 D/L 13
  ab



                              WPA 25912 of 2022

                                 Shyam Sunder
                                      -Vs-
                              Union of India & Ors.

             Mr. Utpal Bose,
             Mr. Pradyumna Sinha,
             Mr. Sannidhya Datta
                                                 ... for the petitioner

             Ms. Runu Mukherjee
                                             ... for the Union of India

             Ms. Prerona Banerjee
                                ... for the respondent nos. 2 & 4-8

Mr. Sudip Deb, Mr. Soham Kumar Roy ... for the respondent no. 9

Adjournment is prayed for on behalf of learned

counsel appearing for the respondent nos. 2 & 4-8,

namely, the Steel Authority of India Limited. At the time

of seeking adjournment, counsel submits that an

appeal filed from the judgment passed by this Court on

27th September, 2022 is due to be taken up tomorrow,

i.e. 7th December, 2022.

List this matter on 8th December, 2022.

( Moushumi Bhattacharya, J.)

 
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