Citation : 2022 Latest Caselaw 8107 Cal
Judgement Date : 6 December, 2022
06.12.2022
Court No.35 Item No. 14 CRR 2188 of 2016 D.Hira With CRAN 10 of 2022
Aloka Gooptu Vs.
The State of West Bengal & Anr.
Mr. Ayan Bhattacherjee, Mr. Ayan Chakraborty, ... for the petitioner
Ms. Kakali Samajpaty, Mr. Pramit Chakraborty, Ms. Debarati Bairagi.
... for the OP no. 2
Mr. Swapan Banerjee, Mr. A.S. Chatterjee.
... for the State
Hearing of the matter is concluded. Let the matter be reserved for judgment.
(Rai Chattopadhyay, J.)
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