Asim Talukdar vs Axis Bank Ltd & Ors
2022 Latest Caselaw 3165 Cal/2

OD-121
                                      ORDER SHEET

                                      CS/64/2011

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                   ASIM TALUKDAR
                                         VS
                                AXIS BANK LTD & ORS.

   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : 22nd December, 2022 Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Debmalya Ghosal, Adv.

Mr. R.K. Basu, Adv.

...for the plaintiff

Mr. S.P. Majumder, Adv.

Mr. A.K. Sil, Adv.

Mr. A.K. De, Adv.

Ms. N. Addhya, Adv.

...for the defendants

The Court: Counsel for the respective parties are present.

Learned Counsel for the defendants has concluded his reply to the

submission made by the Counsel for the plaintiff but during reply, the Counsel

for the defendants has relied on several judgments which the Counsel for the

plaintiff is entitled to deal with.

Accordingly, an opportunity is given to the Counsel for the plaintiff to deal

with the judgments relied upon by the Counsel for the defendants.

Fix on 6th January, 2023 at 12 noon.

(KRISHNA RAO, J.)

R.Bhar