Tci Finance Limited vs Godavari Commercial Services ...
2022 Latest Caselaw 3152 Cal/2

OD-10

                          ORDER SHEET
                 IN THE HIGH COURT AT CALCUTTA
               ORDINAY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                             EC/288/2020
                           IA NO: GA/1/2021

                    TCI FINANCE LIMITED
                             VS
     GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date: 21st December, 2022.

Appearance :

Mr. Sakya Sen, Adv.

Mr. M. S. Tiwari,, Adv. Ms. S. Poddar, Adv.

... for the judgment debtor.

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Arif Ali, Adv.

Mr. A. Sarkar, Adv.

Mr. A. C. Kundu, Adv.

Mr. S. Nandy, Adv.

... for the petitioner.

The Court: The matter is heard in part on behalf of the learned

Counsel appearing for the judgment debtor.

Let the matter appear under the heading, 'Heard in Part' on

13th January, 2023.

(AJOY KUMAR MUKHERJEE, J.) mg