Anisur Rahman Molla And Ors vs Sirajuddin Molla And Ors
2022 Latest Caselaw 3146 Cal/2

OD-2
                                ORDER SHEET
                                 ALP/5/2022

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                     ANISUR RAHMAN MOLLA AND ORS.
                                VERSUS
                       SIRAJUDDIN MOLLA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 21st December, 2022.

Appearance:

Mr. Nilmoni Das, Adv.

Mr. Partha Pratim Mukhopadhyay, Adv.

Mr. Kallol Basu, Adv.

Mr. Bratin Kumar Dey, Adv. Ms. Anjana Banerjee, Adv.

The Court: The affidavit-in-opposition filed by the judgment-debtor is

taken on record.

The decree-holder seeks to file affidavit-in-reply. Let the affidavit-in-

reply be filed within two days.

Let the matter appear on 4th January, 2023.

(AJOY KUMAR MUKHERJEE, J.)

bp.