Dipankar Ghosh And Another vs Cesc Limited
2022 Latest Caselaw 3104 Cal/2

OCD-19
                                  ORDER SHEET

                                 IA No. GA/2/2022
                                         In
                                   CS/108/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Commercial Division]

                          DIPANKAR GHOSH AND ANOTHER
                                      -VS-
                                  CESC LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: December 19, 2022.
                                                                          Appearance:
                                                         Mr. Soumabho Ghose, Adv.
                                                      Ms. Tiana Bhattacharyya, Adv.
                                                       Ms. Anshumala Bansal, Adv.
                                                     Ms. Prarthana Singha Roy, Adv.
                                                       ...for the plaintiffs/petitioners

                                                              Mr. Subir Sanyal, Adv.
                                                           Mr. Shounak Mitra, Adv.
                                                          Ms. Prerona Banerjee, Adv.
                                                                ...for the respondent

The Court : This is an application for summary judgment under

the provisions of Order XIIIA of the Code of Civil Procedure, 1908 as made

applicable to suits filed in Commercial Division of this Court. The

plaintiffs are seeking for recovery of possession on the basis of admission.

Affidavit-in-opposition and affidavit-in-reply filed in Court today

are taken on record.

After hearing the parties, let this matter appear in the monthly list

of January, 2023.

(ARINDAM MUKHERJEE, J.)

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