Sumana Bhowmick vs The Union Of India And Ors
2022 Latest Caselaw 3091 Cal/2

OD-4
                                 ORDER SHEET

                                WPO/177/2019
                               WPA/11842/2019

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE


                            SUMANA BHOWMICK
                                 VERSUS
                        THE UNION OF INDIA AND ORS.


      BEFORE:
      The Hon'ble JUSTICE LAPITA BANERJI
      Date : December 16, 2022.


                                                                        Appearance:
                                                        Mr. Debashis Banerjee, Adv.
                                                     Mr. Shuvanil Chakraborty, Adv.
                                                          Mr. Supreem Naskar, Adv.
                                                                  ...for the petitioner

                                                       Mr. Sunil Kr. Singhania, Adv.
                                                            Ms. Twinkle Kaur, Adv.
                                                                 ...for Union of India

                                                            Mr. Pinak Kr. Mitra, Adv.
                                                            ...for the respondent no.8

Ms. Sonal Shah, Adv.

Mr. Kushagra Shah, Adv.

...for Balmer Lawrie Co. Ltd.

The Court: Heard learned counsel for the parties.

Hearing concluded.

Reserved for final judgment/orders.

All parties are to act on server copy of this order as downloaded from

the official website of this Hon'ble Court.

(LAPITA BANERJI, J.)

kc.