Octavious Tea And Industries ... vs The New India Assurances Company ...
2022 Latest Caselaw 3022 Cal/2

OD-12
                               ORDER SHEET
                               EC/258/2022

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


               OCTAVIOUS TEA AND INDUSTRIES LIMITED
                              VERSUS
             THE NEW INDIA ASSURANCES COMPANY LIMITED


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 14th December, 2022.

Appearance:

Mr. Reetobrata Mitra, Adv. Mr. Abhirup Chakraborty, Adv.

Mr. Utpal Bose, Sr. Adv.

Mr. S. N. Ganguly, Adv.

Mr. Rajdeep Bhattacharya, Adv.

The Court: The affidavit-in-reply filed on behalf of the decree-holder

be kept with the record.

It is submitted that the order of dismissal of appeal being

APD/81/2017 has been recalled by an order dated 13th December, 2022 by

the Division Bench.

The judgment-debtor seeks for an accommodation.

Let the matter appear on 27th January, 2023.

(AJOY KUMAR MUKHERJEE, J.)

bp.