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Mrs. Hashi Mukherjee & Ors vs The State Of West Bengal & Ors
2022 Latest Caselaw 3005 Cal/2

Citation : 2022 Latest Caselaw 3005 Cal/2
Judgement Date : 13 December, 2022

Calcutta High Court
Mrs. Hashi Mukherjee & Ors vs The State Of West Bengal & Ors on 13 December, 2022
OD-14

                               ORDER SHEET

                               WPO/451/2018

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE

                      MRS. HASHI MUKHERJEE & ORS.
                                   VS
                    THE STATE OF WEST BENGAL & ORS.


      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 13th December, 2022.

Appearance:

Mr. Sagar Bandyopadhyay, Adv.

Mr. Soumyen Datta, Adv.

Mr. Tapan Sil, Adv.

Mr. Abhishek Bhar, Adv.

Mr. Indranil Roy, Adv. Mr. Dipayan Choudhury, Adv. Mr. Suvrodal Choudhury, Adv.

The Court: Hearing concluded. The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

bp.

 
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