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Welcome Retail Private Limited vs Airports Authority Of India
2022 Latest Caselaw 2927 Cal/2

Citation : 2022 Latest Caselaw 2927 Cal/2
Judgement Date : 5 December, 2022

Calcutta High Court
Welcome Retail Private Limited vs Airports Authority Of India on 5 December, 2022
ODC-5
                                EC/410/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                         WELCOME RETAIL PRIVATE LIMITED
                                      VS
                          AIRPORTS AUTHORITY OF INDIA


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5TH December, 2022.

Appearance:

Mr. Probal Mukherjee, Sr. Adv.

Mr. B. Ghosh, Adv.

Mr. Abhisek Baran Dey, Adv. Mrs. Srijoni Chondar, Adv.

...for petitioner.

Mr. Reetobroto Mitra, Adv. Mr. Rahul Singh, Adv.

...for award holder.

The Court : It is submitted on behalf of the judgment debtor that the earlier

directions of Court shall be complied with within two weeks from the date of

passing of this order.

In view of the aforesaid, let this matter appear on 20 December, 2022

before the Regular Bench.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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