Tci Finance Limited vs Godavari Commercial Services ...
2022 Latest Caselaw 2915 Cal/2

OD-7

                             IN THE HIGH COURT AT CALCUTTA
                              Ordinary Original Civil Jurisdiction
                                       ORIGINAL SIDE


                                        EC/288/2020
                                      IA NO: GA/1/2021

                             TCI FINANCE LIMITED
                                      VS
             GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.



     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 2nd December, 2022.

Appearance:

Mr. Abhrajit Mitra, Sr. Adv. Mr. Jishnu Chowdhury, Adv.

Mr. Arif Ali, Adv.

Mr. Abhijit Sarkar, Adv. ...for the decree-holder

Mr. Sakya Sen, Adv.

Mr. M.S. Tiwari, Adv.

Ms. Shweta Poddar, Adv.

...for the judgment-debtor

The Court : At the instance of the parties, let the application under Section

47 of the Civil Procedure Code and the execution application shall be fixed for

hearing on 9th December, 2022.

(AJOY KUMAR MUKHERJEE, J.)

TO/D.Ghosh