Dr. Nirjhar Bar vs Union Of India And Ors
2022 Latest Caselaw 2912 Cal/2

OD-2
                              ORDER SHEET

                             WPO/2432/2022

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                            DR. NIRJHAR BAR
                                 Versus
                        UNION OF INDIA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st December, 2022.

Appearance:

Mr. Subir Sanyal, Adv.

Ms. Sumouli Sarkar, Adv. Mr. Sagnik Roy Choudhury, Adv.

Mr. Dhiraj Trivedi, Adv. Ms. Sanchita Barman Roy, Adv.

Mr. Tanay Chakraborty, Adv. Mr. Chhandak Dutta, Adv. Mr. Rajiv Lochan Chakraborty, Adv.

Mr. Priyanjit Kundu, Adv.

Mrs. Ashmita Chakraborty, Adv. Mrs. Vaswati Chakraborty, Adv.

Mrs. Snigdha Saha, Adv.

Mr. Bhaskar Prasad Vaisya, Adv.

Mr. Joydip Banerjee, Adv.

The Court: Learned counsel appearing for the writ petitioner and the

School have made their respective submissions on the maintainability of the

writ petition.

List this matter on 16th December, 2022 under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

sg.