Citation : 2022 Latest Caselaw 6144 Cal
Judgement Date : 30 August, 2022
2/3 30.08. WPA 8906 of 2001 RKB 2022 With Ct 41 WPA 8907 of 2001
CAN 2 of 2016 (Old No. CAN 8663 of 2016)
M/s/Caledonian Jute Industries & Anr.
Vs.
Employees State Insurance Corporation & Anr.
Mr. Partha Bhanja Choudhury, Mr. S.K. Singh, Mr. R. K. Dubey ... For the petitioner
Mr. Subal Maitra, Mr. Arindam Maitra ... For the ESIC.
Learned counsels for the respective parties are
present.
Argument concluded.
Fix for judgment.
(Krishna Rao, J.)
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