Citation : 2022 Latest Caselaw 6143 Cal
Judgement Date : 30 August, 2022
19 30.08.2022 NB Ct. 39 WPA 14387 of 2013
Gourhari Maity Vs.
The State of West Bengal & Ors.
Mr. Amit Kr. Pan, Ms. Tanusri Santra.
...for the petitioner.
Mr. Soumitra Bandopadhyay, Mr. Prasanta Behari Mahata.
....for the State.
A written note of arguments filed on behalf of the State is
taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
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