Sekh Abdul Majed vs State Of West Bengal & Ors
2022 Latest Caselaw 6141 Cal

 30.08.2022
 Court No.12
S/L. No.1 with 2
   Suvayan/
    Sourav
                                      FMA 764 of 2022
                                            With
                                      MAT 910 of 2022
                                            With
                                    IA No. CAN 1 of 2022

                                     Sekh Abdul Majed
                                            Vs.
                                State of West Bengal & Ors.

                   Mr. Debajyoti Datta
                   Mr. Shamit Sanyal
                   Ms. Priyakshi Banerjee
                   Mr. Sabyasachi Roy
                                                          ...for the appellant
                                                        in FMA 764 of 2022.

                   Mr. Joydip Kar, Sr. Adv.
                   Mr. Debabrata Saha Roy
                   Mr. Pingal Bhattacharyya
                   Mr Subhankar Das
                   Mr. Neil Basu
                                                          ...for the appellant
                                                        in MAT 910 of 2022.

                   Mr. S. N. Mukherjee, Ld. A.G.
                   Mr. Anirban Ray, Ld. G.P.
                   Mr. Sanjay Basu
                   Mr. Sirsanya Bandyopadhyay
                   Mr. Arka Kr. Nag
                   Mr. Piyush Agarwal
                   Ms. Utsha Dasgupta
                                                             ...for the State.

                   Mr. Ajay Chaubey
                   Ms. Neha Gupta
                                       ...for the respondent nos.5, 6, 7 & 8.

Heard the learned Counsel appearing for the

parties and they filed their respective notes.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)