Indian Oil Corporation Limited & ... vs Prabir Kumar Baidya & Ors
2022 Latest Caselaw 6059 Cal

29.08.2022
 S/L. No.6
Court No.12
  Suvayan/
  Sourav
                                  MAT 151 of 2022
                       Indian Oil Corporation Limited & Ors.
                                        Vs.
                            Prabir Kumar Baidya & Ors.
              Mr. Manwendra Singh Yadav
                                                    ...for the appellants.
              Mr. Biswaroop Bhattacharya
              Mr. Pritam Chowdhury
              Ms. Priti Banerjee
                                 ...for the respondent/writ petitioner.

Mr. Goutam Sardar ...for the U.O.I.

Heard Mr. Yadav, learned Counsel appearing for

the appellants and Mr. Biswaroop Bhattacharya,

learned Counsel appearing for the respondent.

It is fairly submitted at the Bar that in the

appeal both the question of maintainability and merit

of the claim of appellants are in question.

Mr. Yadav, on the ground of his Senior's absence

engaged in the matter seeks a short adjournment to

which Mr. Bhattacharya objects. Taking into

consideration the prayer, list this matter on August

31, 2022 peremptorily.

It is made clear that no further time in any

ground shall be given on that date.

Learned counsel for the parties are also directed

to submit their written notes of submissions with

supporting judgments on the date fixed.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)