Citation : 2022 Latest Caselaw 6002 Cal
Judgement Date : 26 August, 2022
2 26.08.2022
WPA 2074 of 2008 ssi
Ct 39 Suvasis Dey
-vs-
Union of India & ors.
Mr. Swarnendu Ghosh Mr. Bidhayak Lahiri Ms. Bhaswati Lahiri ...for the petitioner Mr. Anirban Mitra ..for the Union of India
Written note of submissions filed on behalf of the
Union of India is taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
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