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State Of West Bengal & Ors vs Port Sramik Co-Operative ...
2022 Latest Caselaw 5999 Cal

Citation : 2022 Latest Caselaw 5999 Cal
Judgement Date : 26 August, 2022

Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Port Sramik Co-Operative ... on 26 August, 2022
26.08.2022
 S/L. No.53
Court No.12
  Suvayan/
  Sourav
                                FMA 1917 of 2018

                          State of West Bengal & Ors.
                                      Vs.
                  Port Sramik Co-operative Enterprises & Anr.

              Mr. Susovan Sengupta
              Mr. Sirsanya Bandopadhyay
              Mr. Arka Kr. Nag
                                                       ...for the appellants.

              Mr. Debajyoti Basu
              Ms. Reshmi Mukherjee
                                                  ...for the respondents.

Heard Mr. Sirsanya Bandopadhyay, learned

Junior Standing Counsel led by Mr. Susovan

Sengupta, learned Counsel appearing for the

appellants and Mr. Debajyoti Basu, learned Counsel

appearing for the writ petitioners/respondents.

List this matter on 12th September, 2022 for

final disposal.

The parties are directed to come ready with the

written notes of submissions and copy of supporting

judgments in their favour.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)

 
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