L.M. Techno Build Private Limited vs Pranati Ghosh & Ors
2022 Latest Caselaw 5733 Cal

Citation : 2022 Latest Caselaw 5733 Cal
Judgement Date : 22 August, 2022

Calcutta High Court (Appellete Side)

L.M. Techno Build Private Limited vs Pranati Ghosh & Ors on 22 August, 2022

22.08.2022
Item No.02
Court No.32
Avijit Mitra
                        FA No. 154 of 2022
                                with
                       IA No. CAN 1 of 2020

                   L.M. Techno Build Private Limited
                          - versus -
                     Pranati Ghosh & ors.


               Mr. Amales Ray,
               Ms. Mousumi Bhowal,
               Mr. Aman Gupta,
               Mr. Somraj Paul,
               Mr. Ishan Bhattacharya
                                ....for the appellant
               Mr. Saptansu Basu, Sr. Adv.,
               Mr. Aninda Bhattacharya
                                ....for the respondent nos.. 1 to 6

Mr. Ray, learned advocate appearing for the

appellant and Mr. Basu, learned senior advocate

appearing for the respondent nos. 1 to 6 have

concluded their arguments.

Judgment reserved.

(Raja Basu Chowdhury, J.) (Tapabrata Chakraborty, J.)

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