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Sandeep Krishna Rohatgi vs Suman Konar & Ors
2022 Latest Caselaw 5579 Cal

Citation : 2022 Latest Caselaw 5579 Cal
Judgement Date : 17 August, 2022

Calcutta High Court (Appellete Side)
Sandeep Krishna Rohatgi vs Suman Konar & Ors on 17 August, 2022

17.08.2022 Item no.83.

Court No.42.

S. De

CRR 1993 of 2021

Sandeep Krishna Rohatgi.

Vs.

Suman Konar & Ors.

Mr. Sandeep Krishna Rohatagi, ...petitioner in person. Mr. Sabyasachi Banerjee, Ms. Nahid Ahmed, ...for the opposite party. Mr. Swapan Banerjee, Mrs. Purnima Ghosh, ......for the State.

Case diary be kept with the records.

Hearing is concluded. Judgment is reserved.

(Bibek Chaudhuri, J.)

 
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