Liza Ghosh & Anr vs Unknown
2022 Latest Caselaw 5510 Cal

16.08.2022 Unlisted Court No.6.

AB

CRR No. 2409 of 2021

In the matter of : Liza Ghosh & Anr.

......Petitioners.

Mr. Debabrata Roy ......for the Petitioners.

Learned Advocate on behalf of the petitioners has mentioned

the matter at the first sitting of the Court today and points out

two typographical mistakes at page 13 of the judgment delivered

by this Court on July 29, 2022.

A copy of the application under Section 482 Cr.P.C. being

CRR No.2409 of 2021 is also submitted in Court for perusal.

On the face of the record, there appears typographical

mistakes as mentioned above.

Therefore, it is directed that let this matter be treated as on

day's list and further directions are passed that 'G.R. Case No.

1313 of 2021' as mentioned in paragraphs 21 and 22 at page 13

of the judgment in CRR No.2409 of 2021 dated July 29, 2022 be

read as 'G.R. Case No.1513 of 2021'.

Urgent photostat certified copy of this order, if applied for, be

supplied expeditiously after compliance with all the necessary

formalities.

(Rai Chattopadhyay, J.)