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Kasem Seikh vs The State Of West Bengal & Ors
2022 Latest Caselaw 5506 Cal

Citation : 2022 Latest Caselaw 5506 Cal
Judgement Date : 16 August, 2022

Calcutta High Court (Appellete Side)
Kasem Seikh vs The State Of West Bengal & Ors on 16 August, 2022
S/L 6
16.08.2022

suvayan WPA 2386 of 2003

Kasem Seikh Vs.

The State of West Bengal & Ors.

Mr. Mukunda Lal Sarkar Mr. Pratip Kumar Chatterjee ...for the Petitioner.

Ms. Kakali Samajpaty ...for the State.

Counsel for the respective parties are present.

Hearing concluded.

Fixed for judgment.

(Krishna Rao, J.)

 
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