Citation : 2022 Latest Caselaw 5432 Cal
Judgement Date : 12 August, 2022
Ct. 12.8 F.M.A. 980 of 2021
No.
2022 IA No. CAN 1 of 2020
14
IA No. CAN 2 of 2020
HDFC ERGO General Insurance Co. Lt.
17
-Versus-
akb
Parubala Giri & Anr.
Mr. Rajesh Singh ...For the Appellant
Insurance Co.
Mr. Rabindra Nath Mahato ...For the Respondent
Claimant
This appeal is posted today for hearing the applications, one being IA No. CAN 1 of 2020 seeking condonation of delay in preferring the appeal and another being IA No. CAN 2 of 2020 seeking stay of operation of the impugned judgment and award. But, both the applications are not available with the file.
The department is directed to tag the applications with the file by August 16, 2022.
Let the matter be listed 'for hearing' the applications on August 17, 2022.
( Rabindranath Samanta, J.)
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