Smt. Pranati Ghosh & Ors vs Sg Ct. 8 Anil Kumar Ghosh
2022 Latest Caselaw 5285 Cal

                                                FA 10 of 2015
Item-3.
          10-08-2022
                                         Smt. Pranati Ghosh & Ors.
                                                  Versus
  sg        Ct. 8                           Anil Kumar Ghosh



                             Mr. Supratim Laha, Adv.
                                                         ... for the appellants

                             Mr. Aniruddha Chatterjee, Adv.
                             Mr. Rahul Karmakar, Adv.
                             Mr. Tanmoy Mukherjee, Adv.
                             Mr. Subham Ghosh, Adv.
                                                         ...for the respondent

Hearing is concluded.

The judgment is reserved.

The Will should be kept with the safe custody of the Court

after making two photostat copies by the Assistant Court Officers

attached to this Court. The photostat copies should be retained

with the file.

(Siddhartha Roy Chowdhury, J.) (Soumen Sen, J.)