Sri Sukdeb Mandal vs Union Of India & Ors
2022 Latest Caselaw 5126 Cal

Court No. 22         IN THE HIGH COURT AT CALCUTTA
05.8.2022             Constitutional Writ Jurisdiction
(Item No. 4)
                             Appellate Side
                         W.P.A. 28149 of 2015
(AB)                               +
                          CAN 12362 of 2019

                            Sri Sukdeb Mandal
                                    VS
                           Union of India & Ors.

                     Mr. Achin Kumar Majumder
                                        ... for the petitioner
                     Mr. Sourav Mondal
                                   ....... for the respondents

Mr. Sourav Mondal, learned advocate for the

respondents has concluded his submission.

Mr. Achin Kumar Majumder, learned counsel

appears for the petitioner has also replied thereto and

concluded his submission.

Hearing concluded.

Judgment reserved.

(Aniruddha Roy, J.)