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Shankar Bhim & Anr vs State Of West Bengal
2022 Latest Caselaw 5067 Cal

Citation : 2022 Latest Caselaw 5067 Cal
Judgement Date : 3 August, 2022

Calcutta High Court (Appellete Side)
Shankar Bhim & Anr vs State Of West Bengal on 3 August, 2022

03.08. 2022 item No.34 n.b.

ct. no. 34 CRA 9 of 2019

Shankar Bhim & Anr.

Vs.

State of West Bengal

Mr. Arindam Jana, Mr. Bikram Banerjee, Mr. Sudipta Dasgupta, Mr. Sutirtha Nayek .....for the Appellants. Mr. Abhra Mukherjee, Mr. Dipankar Mahato, .....for the State.

Hearing is concluded.

Judgment is reserved.

( Tirthankar Ghosh, J.)

 
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