Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Caledonian Jute Industries Ltd vs Unknown
2022 Latest Caselaw 5034 Cal

Citation : 2022 Latest Caselaw 5034 Cal
Judgement Date : 2 August, 2022

Calcutta High Court (Appellete Side)
Caledonian Jute Industries Ltd vs Unknown on 2 August, 2022
02.8.2022
05
SB
Ct. No.41
                  WPA 8906 of 2001
                       With
                  WPA 8907 of 2001

                 In the matter of : Caledonian Jute Industries Ltd.

                  Mr. P. B. Choudhury
                  Mr. S. SINGH
                  MR. R. K. DUBEY
                                                ... for the petitioner



                  Learned counsel for the petitioner is present.

                  None appears on behalf of the respondents.

It appears from the order dated 14.7.2022 also none

appeared on behalf of the respondents when the matter

was called on for hearing.

This Court has no other option but to hear the

petitioner.

Hearing is concluded.

Judgment reserved.

(Krishna Rao, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter