Nisith Ghosh Dastidar vs The State Of West Bengal & Ors
2022 Latest Caselaw 5033 Cal

Citation : 2022 Latest Caselaw 5033 Cal
Judgement Date : 2 August, 2022

Calcutta High Court (Appellete Side)

Nisith Ghosh Dastidar vs The State Of West Bengal & Ors on 2 August, 2022

60     02.08.2022
tbsr   Ct. 39

                              WPA 10324 of 2015

                              Nisith Ghosh Dastidar
                                        -vs.-
                          The State of West Bengal & Ors.


                    Mr. Susanta Pal
                                 .....for the petitioner

                    Mr. Milan Kumar Maity
                                .....for the State

                    Mr. Niladri Bhattacharjee
                    Ms. Deblina Chattaraj
                    Mr. Rohan Chatterjee
                                 .....for the respondent nos. 2 to 5

Heard the learned counsels for the parties.

Judgment is reserved.

(Jay Sengupta, J.)

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