Citation : 2022 Latest Caselaw 5030 Cal
Judgement Date : 2 August, 2022
02.08. 2022 item No.33 n.b.
ct. no. 34 CRA 112 of 2018
Asha Roy Vs.
The State of West Bengal
Mr. Kaushik Chowdhury, Ms. Bushra Khatun .....for the appellant. Mr. Saswata Gopal Mukherjee,P.P., Mr. Sandip Chakraborty .....for the State
Hearing is concluded.
Judgment is reserved.
( Tirthankar Ghosh, J.)
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