Bikram Mistry vs Unknown
2022 Latest Caselaw 4955 Cal

Citation : 2022 Latest Caselaw 4955 Cal
Judgement Date : 1 August, 2022

Calcutta High Court (Appellete Side)

Bikram Mistry vs Unknown on 1 August, 2022

01.08.2022
Serial No.43
    KS


                                           CRA (DB) 142 of 2022



               In the matter of: Bikram Mistry
                                                               ... ... Appellant


               Mr. Soumik Ganguly
               Mr. Satyajit Mahato
                                 ..... For the Appellant


                          The appellant will implead the victim as a party respondent in

view of the judgment of conviction under appeal.

The appellant will serve a copy of the application upon the

respondent as well as the added respondent.

List the application for Admission of Appeal on August 16,

2022.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

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