Indian Oil Corporation Ltd. & Ors vs Atulanand Singh
2022 Latest Caselaw 4954 Cal

1    01.8.2022
Sc   Ct. no.12
                                        MAT 965 OF 2021
                                               with
                                      I.A. No. CAN 1 OF 2021

                                             --------------

Indian Oil Corporation Ltd. & Ors.

Vs.

Atulanand Singh

Mr. Jaydip Kar Mr. Amit Kr. Nag Ms. Ranjabati Ray.

.... For the Appellants

Mr. Debabrata Saha Roy Mr. Pingal Bhattacharya Mr. Subhankar Das Mr. Neil Basu.

.... For the Respondent

Written notes, filed by the learned counsel for the

parties, are taken on record.

Hearing stands concluded; judgment is reserved.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)