Sri Arun Kumar Ghosh vs Canara Bank & Ors
2022 Latest Caselaw 2322 Cal/2

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                               ORDER SHEET

                              WPO/401/2012

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE


                         SRI ARUN KUMAR GHOSH
                                  -VS-
                          CANARA BANK & ORS.



  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : August 30, 2022.


                                                                        Appearance:
                                          Mr. Partha Sarathi Bhattacharyya, Sr. Adv.
                                                        Mr. Debashis Banerjee, Adv.
                                                       Mr. Raju Bhattacharyya, Adv.
                                                        Mr. Tanweer J. Mondal, Adv.
                                                          Mr. Supreem Naskar, Adv.
                                                                  ...for the petitioner

                                                            Ms. Reshmi Ghosh, Adv.
                                                              Mr. Ranjit Singh, Adv.
                                                     Mr. Soumya Sankar Chini, Adv.
                                                       Ms. Sayoni Chowdhury, Adv.
                                                           ...for the respondent no.1

The Court: Mr. Partha Sarathi Bhattacharyya, learned senior

counsel appears for the writ petitioner is continuing with his submission and

he shall resume the same on the next date.

Mr. Soumya Sankar Chini, learned advocate led by Ms. Reshmi

Ghosh, learned advocate appear for the respondent/bank.

The parties are directed to file their respective written notes of

submission along with the copies of the judgments, if any, they will rely upon

on the adjourned date and shall complete their oral submission on that date.

On the joint prayer of the parties, the writ petition shall appear for

further consideration on September 14, 2022.

(ANIRUDDHA ROY, J.)

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