Idfc First Bank Limited vs Shree Ram Iron Stores And Ors
2022 Latest Caselaw 2317 Cal/2

ODC 9

                               ORDER SHEET
                                EC/69/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION



                          IDFC FIRST BANK LIMITED
                                     VS
                      SHREE RAM IRON STORES AND ORS.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 30th August, 2022.

Appearance:

Mr. Ranjit Singh, Adv. Ms. Pooja Sett, Adv.

...for the petitioner/award-holder

Mr. Sunil Gupta, Adv.

Mr. Arindam Paul, Adv. ...for the award-debtor nos.2 and 3

The Court: Affidavit of assets filed by the award-debtors be taken on

record.

The matter is fixed for 'Examination of Judgment-debtors' on November 25,

2022.

(SHEKHAR B. SARAF, J.)

B.Pal