Devans Modern Breweries Limited vs Mount Everest Breweries Limited ...
2022 Latest Caselaw 2292 Cal/2

ODC-2
                                ORDER SHEET

                                  CS/59/2019

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                DEVANS MODERN BREWERIES LIMITED
                              -VS-
             MOUNT EVEREST BREWERIES LIMITED AND ANR.



     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : August 29, 2022.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. Prithwiraj Sinha, Adv. Mr. K. K. Pandey, Adv.

Mr. Soumya Sen, Adv.

Mr. M. Mukherjee, Adv.

Mrs. M. Dasgupta, Adv.

Ms. Enakshi Saha, Adv.

... for the plaintiff

The Court: Counsel for the plaintiff is present.

Though the matter is fixed today for witness action but the counsel

for the plaintiff submits that as the defendants are not contesting the suit, a

decree can be passed in terms of Order VIII Rule 10 of the Code of Civil

Procedure.

Hearing concluded.

Fix for judgment.

(KRISHNA RAO, J.)

RS