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M/S. Standard Shoe Sole & Mould ... vs M/S. Essem Chemical Industries ...
2022 Latest Caselaw 2260 Cal/2

Citation : 2022 Latest Caselaw 2260 Cal/2
Judgement Date : 24 August, 2022

Calcutta High Court
M/S. Standard Shoe Sole & Mould ... vs M/S. Essem Chemical Industries ... on 24 August, 2022
OD-7

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                EC/583/2015
                   IA NO: GA/1/2015(Old No:GA/2657/2015),
                       GA/2/2015(Old No:GA/3556/2015)

             M/S. STANDARD SHOE SOLE & MOULD (INDIA) LTD.
                                  VS
             M/S. ESSEM CHEMICAL INDUSTRIES SINGHVI & CO.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2022.

Appearance:

Mr. Deva Nand Misra, Adv.

Mr. Prashant Kumar, Adv.

...for the judgment debtor

The Court:- It is submitted on behalf of the decree holder that this

application has become infructuous. The judgment debtor is represented.

In view of the aforesaid, EC/583/2015 is disposed of as infructuous.

(RAVI KRISHAN KAPUR, J.)

TO

 
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