M/S. Universal Seaport Private ... vs The Chairman
2022 Latest Caselaw 2190 Cal/2

ODC 14 & 15
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                            COMMERCIAL DIVISION

                                    EC/98/2022

                 M/S. UNIVERSAL SEAPORT PRIVATE LIMITED
                                   VS
        THE CHAIRMAN, BOARD OF TRUSTEES FOR THE PORT OF KOLKATA

                                         AND

                                    AP/288/2020
                                 IA NO. GA/1/2020

                THE CHAIRMAN BOARD OF TRUSTEES FOR SHYAMA
                     PRASAD MOOKHERJEE PORT KOLKATA
                                    VS
                      UNIVERSAL SEA PORT PRIVATE LTD


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 12th August, 2022.

Appearance:

Mr. Ratnanko Banerji Sr. Adv. Ms. Vidushi Chokhani, Adv. Mr. Vikram Wadehra, Adv.

Ms. Nupur Rathi, Adv.

Mr. Abhrajit Mitra Sr. Adv.

Mr. Pranit Bag, Adv.

Mr. Snehashis Sen, Adv.

Mr. Abhishek Banerjee, Adv.

Mr. Aditya Sarkar, Adv.

The Court: Heard counsel appearing on behalf of the parties.

Mr. Ratnanko Banerji has continued with his submission and has cited

judgments of the Kerala and Madras High Court that are taken on record.

Matter to continue on 16th September, 2022 at 12.30 p.m.

(SHEKHAR B. SARAF, J.)

sp/