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Emars Mining And Construction ... vs Manjunath Hebbar
2022 Latest Caselaw 2161 Cal/2

Citation : 2022 Latest Caselaw 2161 Cal/2
Judgement Date : 10 August, 2022

Calcutta High Court
Emars Mining And Construction ... vs Manjunath Hebbar on 10 August, 2022
OD 1

                                   ORDER SHEET

                                  EC 27 of 2021
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                          EMARS MINING AND CONSTRUCTION PRIVATE LIMITED
                                              VS
                                    MANJUNATH HEBBAR

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN

Date: 10th August, 2022.

Mr. Meghajit Mukherjee, Adv.

...for the decree-holder Mr. Swatarup Banerjee, Mr. Sukanta Ghosh, Advs.

...for the judgment-debtor

The Court: Considering the submission of both the parties, list this matter for

examination of the judgment-debtor on 16th September, 2022.

(MD. NIZAMUDDIN, J.)

TR/

 
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