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Celica Motocorp Private Limited vs Samiran Gain
2022 Latest Caselaw 2126 Cal/2

Citation : 2022 Latest Caselaw 2126 Cal/2
Judgement Date : 3 August, 2022

Calcutta High Court
Celica Motocorp Private Limited vs Samiran Gain on 3 August, 2022
ODC-1
                               ORDER SHEET

                                 CS/98/2021
                              IA NO: GA/1/2021

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                   CELICA MOTOCORP PRIVATE LIMITED
                                -VS-
                            SAMIRAN GAIN

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : August 3, 2022.

Appearance:

Mr. Suman Dutt, Adv. Ms. Manali Bose, Adv. Mr. Paritosh Sinha, Adv. Ms. Shrayashee Das Roy, Adv.

... for the plaintiff

The Court: Counsel for the plaintiff is present and argued the

matter.

Fix for judgment.

(KRISHNA RAO, J.)

RS

 
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