(Subhash Pramanik vs The West Bengal State
2022 Latest Caselaw 2486 Cal

Citation : 2022 Latest Caselaw 2486 Cal
Judgement Date : 29 April, 2022

Calcutta High Court (Appellete Side)

(Subhash Pramanik vs The West Bengal State on 29 April, 2022

    16
29.04.2022
Ct. No. 32
   rrc


                              MAT 1846 of 2017

                (Subhash Pramanik Vs. The West Bengal State
                      Electricity Distribution Company
                              Limited & Ors.)


                Mr. Sumit Ray
                                     ..... For the respondent licensee

No one appears on behalf of the appellants though

Mr. Ray, learned advocate appearing for the licensee, is

present.

It appears that by an order dated 27th November,

2017, the judgment impugned in the appeal was

modified and the appeal was partly allowed and as such,

no further order required to be passed.

Registry is directed to record such disposal of the

appeal.

(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)

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