Citation : 2022 Latest Caselaw 2438 Cal
Judgement Date : 28 April, 2022
28.04.2022 Item no.06 (Suvendu)
CRA 6 of 1989 Anirudhya Prasad SIngh
-Vs-
The State
Ms. Puja Goswami ............ as Amicus Curiae
The learned Amicus has completed her submissions and
placed a short note.
Reserved for judgment.
(Moushumi Bhattacharya, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!