Citation : 2022 Latest Caselaw 2434 Cal
Judgement Date : 28 April, 2022
137 28.04.2022
Ct. No.23 pg.
IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE
WPA 20752 of 2021
Smt. Balika Hari Vs.
M/s. Eastern Coal Fields Limited & Ors.
Mr. Partha Ghosh Mr. Amal Kumar Datta Mr. Debashis Das ... For the petitioner
Mr. Manik Das Ms. Tanushree Das Gupta ... For ECL
Hearing concluded. Judgment reserved.
(Arindam Mukherjee, J.)
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