Citation : 2022 Latest Caselaw 2428 Cal
Judgement Date : 28 April, 2022
28.4.2022
cm
CRA 343 of 2021 With CRAN 2 of 2022
In Re : Bhim Hazra .... Appellant
Mr. Kushal Mukherjee Mr. Jyoti Prakash Chatterjee ....... for the appellant
Mr. Sudip Ghosh Ms. Debjani Sahu .... for the State
Department is directed to submit a report whether any
appeal has been filed by Raju Tudu against the self-same
judgment and order or not. If so, list the appeal along with the
present appeal.
The matter is adjourned for one week.
(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)
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